RAJARSHI BHARADWAJ

16,273 recorded High Court judgment(s) · 1997–2026

Courts

Calcutta High Court

16273

DISMISSED FOR DEFAULT	11075
DISPOSED	4374
TRANSFERRED	260
(unspecified)	179
DISMISSED	116
DISMISSED AS WITHDRAWN	107
DISMISSED FOR NON PROSECUTION	63
ALLOWED	39

MUNMUN PAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
The State of West Bengal v. Anisur Rahaman and Ors — Calcutta High Court (2026-05-15)
DIPAK CHAKRABARTI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-15)
AFJAL ALI SHA @ ABJAL SHAUKAT SHA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-15)
AFJAL ALI SHA @ ABJAL SHAUKAT SHA v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-04-01)
SATYANARAYAN SHAW AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-02-06)
RANJIT THAKUR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-05)
PARTHA GHOSH v. JAYANTA ROY DIST CONTROLLER F AND S NORTH 24 PARGANAS AND ANR — Calcutta High Court (2025-12-05)
RANJIT THAKUR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-05)
JAHANARA BEGUM AND ORS (LEGAL HEIRS OF THE DECEASED SOFIK AHAMMAD SARKAR) v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-05)