LexRAJANI DUBEY, SANJAY KUMAR JAISWAL
213 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 213 |
Disposal nature
| DISMISSED | 72 |
| ALLOWED | 71 |
| WITHDRAWN | 20 |
| PARTLY ALLOWED | 20 |
| DISPOSED OFF | 12 |
| NON PROSECUTION | 11 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 3 |
| INFRUCTUOUS | 3 |
Recent judgments
- SANJAY MITTAL v. SMT. MALTI BANIK — Chhattisgarh High Court (2026-03-19)
- ANIL VERMA v. SMT. BABY VERMA — Chhattisgarh High Court (2025-08-28)
- GOVIND PRASAD v. SATYAPRAKASH GUPTA (DIED) THROUGH HIS LEGAL HEIRS — Chhattisgarh High Court (2025-08-19)
- STATE OF CHHATTISGARH v. SHRI RAMCHANDRA JEE SWAMI JAITU SAO MATH — Chhattisgarh High Court (2025-08-07)
- SWADHIN NAG CHOWDHURY v. AJAY FRANCIS @ SUBBA (Corporator of Ward no. 52) — Chhattisgarh High Court (2025-08-07)
- SHIVANI KUSHAWAHA v. SHERSINGH KUSHWAHA — Chhattisgarh High Court (2025-05-04)
- SMT. BASANTI MODI v. SHRI DINESH MODI — Chhattisgarh High Court (2025-04-03)
- UNION OF INDIA v. VIJAY KUMAR UPADHYAY — Chhattisgarh High Court (2025-04-03)
- SURESH KOTHARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-04-03)
- RAJBAHADUR MOURYA v. SMT URMILA BAI (DIED) — Chhattisgarh High Court (2025-02-13)