RAJANI DUBEY, SACHIN SINGH RAJPUT

244 recorded High Court judgment(s) · 2025–2026

Courts

Chhattisgarh High Court

244

DISMISSED	88
ALLOWED	67
NON PROSECUTION	28
PARTLY ALLOWED	18
DISPOSED OFF	18
WITHDRAWN	16
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	5
ABATED	2

KAILASH MALGHANI v. R.C. LALWANI — Chhattisgarh High Court (2026-04-09)
RAMESH KUMAR JAIN v. ASHISH — Chhattisgarh High Court (2026-01-29)
AMIT ANAND JHA v. SMT. ABHILASHA SHARMA — Chhattisgarh High Court (2025-12-08)
SMT. HEENA SAHU v. DINESH KUMAR SAHU — Chhattisgarh High Court (2025-11-13)
SHEKH RAHIM v. SMT. ANAWARI BIBI — Chhattisgarh High Court (2025-11-13)
EBTESAR AHMED KHAN v. SMT. SHABANA KHAN — Chhattisgarh High Court (2025-10-16)
MUSTAFA RAZA v. AMREEN NAAZ — Chhattisgarh High Court (2025-10-16)
SUNIL KUMAR GAHARE v. UNION OF INDIA — Chhattisgarh High Court (2025-09-07)
GDR EDUCATIONAL SOCIETY v. UNION OF INDIA — Chhattisgarh High Court (2025-09-07)
GHANSHYAM DAS RUNGTA FOUNDATION v. UNION OF INDIA — Chhattisgarh High Court (2025-09-07)