LexRAJANI DUBEY, RADHAKISHAN AGRAWAL
184 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 184 |
Disposal nature
| DISMISSED | 159 |
| WITHDRAWN | 8 |
| ALLOWED | 7 |
| PARTLY ALLOWED | 6 |
| ABATED | 2 |
| DISPOSED OFF | 1 |
| NON PROSECUTION | 1 |
Recent judgments
- R.K Transport Company v. M/S/ Bharat Aluminum Company Limited ( Balco ) — Chhattisgarh High Court (2026-05-10)
- RAJA GUPTA v. PREM SHANKAR SHUKLA — Chhattisgarh High Court (2026-05-04)
- A B C v. RAMAN SHARMA & ANOTHER — Chhattisgarh High Court (2026-05-04)
- SOUTH EASTERN COALFIELDS LIMITED v. M/ S SRI BALAJI METALS AND MINERALS PVT. LTD. — Chhattisgarh High Court (2026-05-04)
- M/S KRIPA ROAD LINES v. M/S NTPC LIMITED — Chhattisgarh High Court (2026-05-04)
- SMT. TARAN BAI v. GIRDHARI RAM LODHI — Chhattisgarh High Court (2026-04-16)
- STATE OF CHHATTISGARH v. SASTU RAM — Chhattisgarh High Court (2026-04-06)
- Kamlu Ram v. Dev Singh Salam — Chhattisgarh High Court (2026-04-06)
- RAJAT ISPAT PVT. LTD. v. CHAMPION CERAMICS PVT. LTD. — Chhattisgarh High Court (2026-04-06)
- XYZ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)