LexRAJANI DUBEY, PRITINKER DIWAKER
100 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 100 |
Disposal nature
| ALLOWED | 45 |
| DISMISSED | 37 |
| PARTLY ALLOWED | 9 |
| WITHDRAWN | 7 |
| DISPOSED OFF | 1 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 1 |
Recent judgments
- Shekhraj and Ors v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-26)
- STATE OF CHHATTISGARH v. PHALENDRA MANIKPURI — Chhattisgarh High Court (2018-09-26)
- STATE OF CHHATTISGARH v. MOHD. SAHBAJ — Chhattisgarh High Court (2018-09-25)
- VIBHISHAN @ BHAGHISHAN @ KHOSHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-25)
- Ramnath v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
- Bideram Bhaskar v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
- THE STATE OF CHHATTISGARH v. MADHAV SAHU — Chhattisgarh High Court (2018-09-25)
- STATE OF CHHATTISGARH v. NACHKAR BAIGA — Chhattisgarh High Court (2018-09-25)
- DILIP AGRAWAL AND ANOTHER v. RATIDAS @ KUNU AND OTHERS — Chhattisgarh High Court (2018-09-25)
- STATE v. RAVIDAS @ KUNU — Chhattisgarh High Court (2018-09-25)