LexRAJANI DUBEY, PRASHANT KUMAR MISHRA
155 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 155 |
Disposal nature
| DISMISSED | 49 |
| ALLOWED | 32 |
| WITHDRAWN | 29 |
| NON PROSECUTION | 18 |
| DISPOSED OFF | 11 |
| INFRUCTUOUS | 10 |
| PARTLY ALLOWED | 3 |
| D.F.D.(DISSMISSED ON DEFAULT) | 2 |
Recent judgments
- Indrakumar Sahu v. Shakuntala Sahu — Chhattisgarh High Court (2021-03-19)
- MANOJ KUMAR TIWARI v. SMT. SUMAN TIWARI — Chhattisgarh High Court (2021-03-19)
- LAXMI CHAND AND OTHERS v. STATE OF CG AND OTHERS — Chhattisgarh High Court (2021-03-19)
- PREETI TIWARI v. SOMENDRA PANDE — Chhattisgarh High Court (2021-03-16)
- SOUTH EASTERN COALFIELDS LTD. v. M/S S. KUMAR ASSOCIATES — Chhattisgarh High Court (2021-03-16)
- Tumedhawaj Singh v. Saraswati Gabel — Chhattisgarh High Court (2021-03-15)
- SMT. RATNA GHOSH v. SAURABH GHOSH — Chhattisgarh High Court (2021-03-15)
- SMT. BABITA MESHRAM v. MUKESH MESHRAM — Chhattisgarh High Court (2021-03-15)
- SMT. BABITA MESHRAM v. MUKESH MESHRAM — Chhattisgarh High Court (2021-03-15)
- RAJKUMAR VERMA v. SMT. MANA BAI VERMA — Chhattisgarh High Court (2021-03-15)