RAJANI DUBEY, NARENDRA KUMAR VYAS

59 recorded High Court judgment(s) · 2023–2025

Courts

Chhattisgarh High Court

ALLOWED	16
WITHDRAWN	13
DISMISSED	11
DISPOSED OFF	7
PARTLY ALLOWED	4
NON PROSECUTION	3
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	3
ABATED	2

SANTOSH KUMAR SAHU v. GOVIND BHAI PATEL — Chhattisgarh High Court (2025-07-10)
SMT. ABHILASHA AWASTHI v. SAMARTH AWASTHI — Chhattisgarh High Court (2025-07-10)
TRILOKCHANDRA SIADARA v. SMT. VIDYAWATI KASHYAP — Chhattisgarh High Court (2025-03-18)
MOHD. SAJID v. TABASSUM AFROJ — Chhattisgarh High Court (2025-03-18)
KISHNCHAND KHUBCHANDANI v. SMT. PRABHA AGRAWAL — Chhattisgarh High Court (2025-03-18)
BHIKHAM PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-03-05)
SUDHIR KUMAR AGRAWAL v. UNION OF INDIA — Chhattisgarh High Court (2025-03-05)
RESERVE BANK OF INDIA v. SAMRUDDHI SAVING AND INVESTMENT (I) — Chhattisgarh High Court (2025-02-27)
MEMWATI MEHRA v. RAMAVTAR GUPTA — Chhattisgarh High Court (2025-02-27)
AJAY KUMAR AGARWAL v. OMPRAKASH AGARWAL — Chhattisgarh High Court (2025-02-27)