LexRAJANI DUBEY, MANINDRA MOHAN SHRIVASTAVA
766 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 766 |
Disposal nature
| DISMISSED | 374 |
| DISPOSED OFF | 156 |
| ALLOWED | 132 |
| PARTLY ALLOWED | 77 |
| WITHDRAWN | 16 |
| CONVERTED | 3 |
| D.F.D.(DISSMISSED ON DEFAULT) | 3 |
| REJECTED | 2 |
Recent judgments
- DHEERAJ SAO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-03)
- STATE OF CHHATTISGARH v. JHUNA RAM — Chhattisgarh High Court (2021-09-03)
- UPENDRA SINGH @ KABRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-01-15)
- AYUSHI AGRAHARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-01-15)
- UMASHANKAR BANJARE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-01-15)
- SMT. GUDDI SINGH v. SANJEEV RANJAN — Chhattisgarh High Court (2021-01-15)
- Dr. Aditya Sinha v. Smt. Niharika Barik — Chhattisgarh High Court (2021-01-15)
- PRODUCIN PVT.LTD. v. CHHATTISGARH STATE — Chhattisgarh High Court (2021-01-15)
- NAVAL KISHORE MISHRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-17)
- BHAKAMCHAND THAKUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-07-17)