LexRAJANI DUBEY
2,102 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 2102 |
Disposal nature
| DISMISSED | 973 |
| DISPOSED OFF | 667 |
| WITHDRAWN | 183 |
| ALLOWED | 174 |
| INFRUCTUOUS | 79 |
| PARTLY ALLOWED | 21 |
| NON PROSECUTION | 2 |
| REMANDED FOR RETRIAL | 2 |
Recent judgments
- M/S TECHNO PRINTS v. CHHATTISGARH TEXTBOOK CORPORATION — Chhattisgarh High Court (2025-12-04)
- M/S TECHNO PRINTS v. CHHATTISGARH TEXTBOOK CORPORATION — Chhattisgarh High Court (2025-12-04)
- MYARAM GILHARE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-04)
- Mohit Kumar Paikra v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-01)
- MO. MASUK RAZA MANSURI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-01)
- ABBU BAKAR @ MONTY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-01)
- VINEET KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-01)
- UMESH DAHARIA v. SOUTH EASTERN COALFIELDS LIMITED — Chhattisgarh High Court (2025-05-01)
- CHINTAMANI @ CHINTU PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-28)
- VINOD KUMAR SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-28)