LexRAJANI DUBEY
15,916 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 15916 |
Disposal nature
| ALLOWED | 9702 |
| WITHDRAWN | 2085 |
| DISMISSED | 1271 |
| DISPOSED OFF | 840 |
| PARTLY ALLOWED | 739 |
| REJECTED | 589 |
| INFRUCTUOUS | 242 |
| NON PROSECUTION | 218 |
Recent judgments
- SHASHIKALA BAFANA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- Ramnarayan Pathak v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-14)
- DR. NARAYAN PRASAD PANDEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- BAILISTHAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- KAUSHAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- KAMTA PRASAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- Rajendra Sahu v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-12)
- Smt. Sandhya Jain v. Thakur Ram Singh — Chhattisgarh High Court (2026-05-12)
- MANOJ KUMAR RAJWADE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-12)
- Budhram v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-12)