RAJANI DUBEY, BIBHU DATTA GURU

119 recorded High Court judgment(s) · 2024–2025

Courts

Chhattisgarh High Court

119

ALLOWED	44
DISMISSED	23
WITHDRAWN	12
DISPOSED OFF	11
PARTLY ALLOWED	10
NON PROSECUTION	9
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	7
INFRUCTUOUS	1

SMT. PREMLATA VAISHNAV v. SUNIL VAISHNAV — Chhattisgarh High Court (2025-12-09)
U. CHANDRASHEKHAR v. SMT. SARITA — Chhattisgarh High Court (2025-12-09)
KRIPA RAM SAHU v. PRAVEEN KUMAR SAHU — Chhattisgarh High Court (2025-12-09)
SMT. SAGARIKA BHOI v. BIJEYENDRA BHOI — Chhattisgarh High Court (2025-08-21)
SATURN FERRO ALLOYS, SITUATED v. SUB DIVISIONAL MAGISTRATE — Chhattisgarh High Court (2025-08-21)
KRIPA RAM SAHU v. SANTURAM YADAV — Chhattisgarh High Court (2025-08-21)
BADRINATH DEVANGAN v. SMT. SARASWATI DEVANGAN — Chhattisgarh High Court (2025-04-24)
SURESH KUMAR KURRE v. KU. KHUSHBU KURRE — Chhattisgarh High Court (2025-03-20)
O.P. SINGH v. UNION OF INDIA — Chhattisgarh High Court (2025-03-20)
DHARMENDRA SAHU v. SMT. SANDHYA SAHU — Chhattisgarh High Court (2025-01-28)