RAJANI DUBEY, AMITENDRA KISHORE PRASAD

583 recorded High Court judgment(s) · 2024–2026

Courts

Chhattisgarh High Court

583

DISMISSED	200
ALLOWED	178
DISPOSED OFF	54
PARTLY ALLOWED	44
WITHDRAWN	40
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	28
NON PROSECUTION	17
INFRUCTUOUS	11

S. R. HEALTH CARE SERVICES PRIVATE LIMITED v. SAHELI JEWELERS — Chhattisgarh High Court (2026-05-14)
GHANSHYAM PRASAD v. AACHARYA MAHODAYA DWIVEDI — Chhattisgarh High Court (2026-05-14)
VIVEK DAKALIYA v. SMT. JYOTI JAIN — Chhattisgarh High Court (2026-05-14)
SHYAM v. PHULESHWARI — Chhattisgarh High Court (2026-04-23)
VIVEK DAKALIYA v. SMT. JYOTI JAIN — Chhattisgarh High Court (2026-04-23)
RAJKUMAR PANDEY v. SMT. KANTI PANDEY — Chhattisgarh High Court (2026-04-23)
SANAT GUPTA v. RAJESH BICHOLIA (DEAD) THROUGH LEGAL HEIRS — Chhattisgarh High Court (2026-04-23)
SMT. BINDIYA DANSENA v. RAKESH DANSENA — Chhattisgarh High Court (2026-04-23)
BHAIRAV PRASAD MISHRA v. SMT. ALKA @ RUBY — Chhattisgarh High Court (2026-04-23)
PUSHPA VERMA v. M/S. RELIABLE CONSTRUCTION COMPANY — Chhattisgarh High Court (2026-03-12)