RAJAN ROY,SYED QAMAR HASAN RIZVI

36 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	28
Dismissed on merits/Rejected	3
Allowed/Partly Allowed on merits/Granted	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

UBHAN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-23)
HARPREET SINGH BHATIA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. LKO. AND OTHERS — Allahabad High Court (2023-06-23)
SHAHEEN FATIMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LUCKNOW AND OTHERS — Allahabad High Court (2023-06-23)
SMT. ANITA SINGH AND OTHERS v. STATE OF U.P. THRU. ADDL. SECY. REVENUE CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-23)
INVESTORS CLINIC INFRATECH PVT. LTD. THRU. AUTH. REPRESENTATIVE MR. RAVIS PANDEY v. CHAIRMAN, U.P. REAL ESTATE REGULATORY AUTHORITY, LKO, RAJYA NIYOJAN SANSTHAN AND ANOTHER — Allahabad High Court (2023-06-23)
PUNEET KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2023-06-23)
RIZWAN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. GOVT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-23)
Awdhesh Singh and ORS. v. State of U.P. through Secretary Home Department AND ORS. — Allahabad High Court (2023-06-23)
SUNIL CHIRWAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-23)
KAMLESH KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-23)