RAJAN ROY,SUBHASH VIDYARTHI

29 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	11
Dismissed on merits/Rejected	9
Disposed off/Decided on merits	6
Allowed/Partly Allowed on merits/Granted	2
DISMISSED AS NOT PRESSED	1

M/S EDUCATION ACADEMY REP. BY AUTH. SIGN. SRI RAJENDRA SINGH NAYAL AND 3 OTHERS v. DISTRICT MAGISTRATE DISTRICT SITAPUR AND 5 OTHERS — Allahabad High Court (2025-12-28)
SHOBH NATH SINGH v. State of U.P.THRU.CHIEF SECY.LKO.AND ANOTHER — Allahabad High Court (2024-08-30)
DOYEN INSTITUTE OF HOMEOPATHIC PHARMACY THRU. MANAGER ABHINAV TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. AYUSH LKO. AND 2 OTHERS — Allahabad High Court (2024-08-24)
SEP. RISHAV DUBEY v. UNION OF INDIA THRU. SECY. MINISTRY OF DEFENSE , NEW DELHI AND 4 OTHERS — Allahabad High Court (2024-08-22)
JITENDRA KUMAR SRIVASTAVA v. SMT. SWETA SRIVASTAVA — Allahabad High Court (2024-08-22)
RUCHI SHARMA v. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU. REGISTRAR GENERAL LKO. AND OTHERS — Allahabad High Court (2024-08-22)
RAVART POEL SAMUAL v. STATE PUBLIC SERVICES TRIBUNAL U.P. INDIRA BHAWAN LKO. THRU. ITS CHAIRMAN AND OTHERS — Allahabad High Court (2024-08-22)
SACHIN SINGH AND 4 OTHERS (IN SPLA NO. 544/2021) v. STATE OF U.P THRU. PRIN. SECY. DEPTT. OF MEDICAL HEALTH AND FAMILY WELFRE AND ANOTHER — Allahabad High Court (2024-08-22)
SAURABH SACHAN v. GARIMA SACHAN — Allahabad High Court (2024-08-21)
MADHUSUDAN KUMAR DUBEY v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-08-21)