RAJAN ROY,SHREE PRAKASH SINGH

104 recorded High Court judgment(s) · 2023–2024

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Courts

Allahabad High Court

104

Disposal nature

Disposed off/Decided on merits	86
Dismissed on merits/Rejected	10
Dismiss other than merit(DD/Non Prosec./Abated)	4
DISMISSED AS WITHDRAWN	3
DISMISSED AS NOT PRESSED	1

Recent judgments

SHRADDHA PRINTERS AND SONS. THRU. ITS PROP. SMT. VIMLA PRASAD SINGH v. STATE OF U.P. THRU. ADDIL. CHIEF SECY. DEPTT. BASIC EDUCATION GOVT. LKO. AND 4 OTHERS — Allahabad High Court (2024-11-22)
GAURAV AGARWAL v. CANERA BANK THRU. ITS BRANCH MANAGER SARVODAYA NAGAR RANI LAXSHMI BAI SCHOOL AND 2 OTHERS — Allahabad High Court (2024-11-22)
OM PRINTERS AND SUPPLIERS, LUCKNOW THRU. PROPRIETOR, VIVEK MISHRA v. STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF BASIC EDUCATION, LUCKNOW AND OTHERS — Allahabad High Court (2024-11-22)
SMT. RAMKALI v. STATE OF U.P. THRU. SECY. REVENUE LKO AND 4 OTHERS — Allahabad High Court (2024-11-22)
SHRADDHA PRINTERS AND SONS,REG. NO. 09AEHPV1275K1ZX THRU. PROPRIETOR SMT. VIMLA PRASAD SINGH v. STATE OF U.P. THRU. ADDL CHIEF SECY. DEPTT. OF BASIC EDUCATION U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2024-11-22)
COMMITTEE OF MGMNT. WAQF DARGAH HAZRAT GULZAR SHAH WAQF THRU. ITS SECY.MOHD. SAYYAD HUSAIN QADRI v. STATE OF U.P. THRU. SECY. MIN. WELFARE AND WAQF CIVIL SECRETARIAT LKO. AND 3 OTHERS LKO. — Allahabad High Court (2024-11-22)
SHRADDHA PRINTERS AND SONS THRU. ITS PROPRIETOR SMT. VIMLA PRASAD SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF BASIC EDUCATION LKO AND 4 OTHERS — Allahabad High Court (2024-11-22)
MR. PAWAN KUMAR NISHAD v. SUPERINTENDENT OF POLICE , AMBEDKAR NAGAR AND OTHERS — Allahabad High Court (2024-11-22)
M/S VINDHYA PARIKSHA SANSTHAN THRU, PROPRIETOR ANAND KUMAR DUBEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY.DEPTT. OF BASIC EDUCATION LKO. AND 4 OTHERS — Allahabad High Court (2024-11-22)
NEELAM ENTERPRISES THRU. ITS PROPRIETOR AJAY KUMAR VERMA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. BASIC EDU. GOVT. SECTT. LKO AND 4 OTHERS — Allahabad High Court (2024-11-22)