RAJAN ROY,SHEKHAR KUMAR YADAV

832 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

832

Disposed off/Decided on merits	540
Dismissed on merits/Rejected	247
Dismiss other than merit(DD/Non Prosec./Abated)	32
Allowed/Partly Allowed on merits/Granted	10
Consigned to Record	1
Decided in terms of compromise	1
Reference Disposed off	1

RAM SEWAK v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-09-14)
DR. NISHANT DUBEY v. STATE OF U.P. THRU.SECY.HOME DEPTT. AND OTHERS — Allahabad High Court (2022-08-18)
MOHD. WASIK v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-08-18)
MOHIT KUMAR ALIAS ROHIT AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECRETY. CIVIL SECRETT. HOME DEPT. U.P. LUCKNOW AND OTHERS — Allahabad High Court (2022-08-18)
SUNIL KUMAR SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDI. CHIEF SECY. HOME AND OTHERS — Allahabad High Court (2022-08-18)
SMT. SHOBHA YADAV AND ANOTHER v. STATE OF U.P. THRU SECY HOME DEPTT CIVIL SECTT U.P. LKO AND OTHERS — Allahabad High Court (2022-08-18)
KALEEM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-08-18)
SMT. POONAM VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-08-18)
MOHD. NAUSAD AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-08-18)
NAGMA BANO AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-08-18)