RAJAN ROY,SAURABH LAVANIA

189 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

189

Disposed off/Decided on merits	101
Dismiss other than merit(DD/Non Prosec./Abated)	47
Dismissed on merits/Rejected	22
DISMISSED AS WITHDRAWN	8
Allowed/Partly Allowed on merits/Granted	5
DISMISSED AS NOT PRESSED	4
Reference Disposed off	2

NASHEEM ALI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-07-29)
M/S PRIYA CONSTRUCTIONS THRU. PROPRIETOR LEGAL NAME ANDIPAT DEVDASAN, ABHINAND, KOZHIKODE KERALA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. STATE TAX LKO. AND 2 OTHERS — Allahabad High Court (2025-07-29)
RAMENDRA PRATAP SINGH AND 8 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-07-29)
ASHISH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. ENERGY DEPTT. LKO. AND 12 OTHERS — Allahabad High Court (2025-07-29)
ABU NASAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF AGRICULTURE LKO. AND 3 OTHERS — Allahabad High Court (2025-07-29)
SMT. GUDIYA v. STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT LKO. AND 6 OTHERS — Allahabad High Court (2025-07-29)
DILEEP v. U.O.I. THRU. SECY. DEPTT. OF EXTERNAL AFFAIRS NEW DELHI AND 2 OTHERS — Allahabad High Court (2025-07-29)
SMT. GEETA DEVI @ GUDDI v. DISTRICT MAGISTRATE BALRAMPUR AND 4 OTHERS — Allahabad High Court (2025-07-29)
SANT RAM v. STATE OF U.P. THRU. COLLECTOR SITAPUR AND 7 OTHERS — Allahabad High Court (2025-07-29)
ANUJ KUMAR SINGH THRU. POWER OF ATTORNEY HOLDER INDRA BAHADUR SON OG SHRI CHINTA MANI v. STATE OF U.P. THRU. SECY. DEPTT. GEOLOGY AND MINES LKO. AND 4 OTHERS — Allahabad High Court (2025-07-29)