RAJAN ROY,SANJAY KUMAR PACHORI

421 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

421

Disposed off/Decided on merits	283
Dismissed on merits/Rejected	116
DISMISSED AS WITHDRAWN	7
(unspecified)	5
Allowed/Partly Allowed on merits/Granted	4
Dismiss other than merit(DD/Non Prosec./Abated)	3
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

PRATEEK VATSA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2024-12-19)
CHETRAM v. STATE OF U.P. — Allahabad High Court (2023-03-01)
GYANENDRA MAURYA @ GULLU v. UNION OF INDIA THRU. SECY. MINISTRY SOCIAL JUSTICE AND EMPOWERMENT, NEW DELHI AND OTHERS — Allahabad High Court (2023-02-02)
RAMVILAS v. STATE OF U.P. — Allahabad High Court (2022-12-22)
RAJU @ RAJIV JAIL APPEEAL v. STATE OF U.P. — Allahabad High Court (2022-12-22)
STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW v. RAJARAM — Allahabad High Court (2022-12-22)
GHANSHYAM @ MAIDHOO v. STATE OF U.P. — Allahabad High Court (2022-12-22)
HANUMAN GUPTA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-10-21)
VINAY KUMAR v. STATE OF U.P. THRU. PRINCIPAL SECY. HOME AND OTHERS — Allahabad High Court (2022-10-21)
AFROJ ALIAS AFROJ ALAM v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-10-21)