RAJAN ROY,RAJEEV SINGH

156 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

156

Disposed off/Decided on merits	106
Dismissed on merits/Rejected	26
DISMISSED AS WITHDRAWN	10
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits/Granted	5
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

ASHISH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-15)
AASHUTOSH MISHRA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2024-03-15)
SMT. ANJANI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-03-15)
AJAY KUMAR VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-15)
SHIVAM BHASKAR v. STATE OF U.P THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-03-15)
POOJA YADAV @ POOJA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2024-03-15)
ADNAN IQBAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2024-03-15)
ANUJ KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LUCKNOW AND OTHERS — Allahabad High Court (2024-03-14)
DR. VINOD KUMAR NISHAD ALIAS VINOD KUMAR v. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-03-14)
RAM KUMAR v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-03-14)