RAJAN ROY,RAJEEV BHARTI

288 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

288

Disposed off/Decided on merits	129
Dismissed on merits/Rejected	91
Allowed/Partly Allowed on merits/Granted	32
Dismiss other than merit(DD/Non Prosec./Abated)	28
DISMISSED AS WITHDRAWN	4
DISMISSED AS INFRUCTUOUS	4

SHAMEEM AHMAD W.P. 4797 S/S 2012 v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME DPETT. and ORS. — Allahabad High Court (2025-12-19)
ABHAY PRATAP SINGH W.P. 5361 S/S 2010 v. THE STATE OF U.P. THRU. SECY. BASIC EDUCATION and ORS. — Allahabad High Court (2025-12-19)
SMT. AMRITA SINGH v. STATE OF U.P. THRU ADDL.CHIEF SECY. DEPTT. OF ENVIRONMENT FORESTS AND CLIMATE CHANGE AND ORS. — Allahabad High Court (2025-12-19)
STATE OF U.P.THROU SECY. BASIC EDU. LKO.and ORS. 848S/S2008 v. SMT.SHOBHAWATI SHUKLA AND ANOTHER — Allahabad High Court (2025-12-19)
THE PRIN.SECY. PUBLIC WORKS DEPTT.LKO.and ORS. 4744S/S2006 v. SHIVA KANT OJHA — Allahabad High Court (2025-12-19)
ANAND SINGH v. STATE OF U.P.THROUGH AGRICULTURE LKO.AND ORS. — Allahabad High Court (2025-12-18)
STATE OF U.P.THROUGH PRIN SECY RURAL IN RE W.P.NO.160 S/S 04 v. GOPAL MISRA — Allahabad High Court (2025-12-18)
STATE OF U.P. THRU. ADDL. CHIEF SECY. STATE TAX DEPTT. LKO. AND 3 OTHERS v. M/S GUPTA TRADERS NEAR CHHATRAPATI MARKET, BARABANKI THRU. ITS PROP. BALRAM GUPTA AND ANOTHER — Allahabad High Court (2025-12-18)
JAS VEER SINGH v. STATE OF U.P.THROUGH PRN.SECY.REVENUE AND 2 OTHERS — Allahabad High Court (2025-12-18)
SHISHIR CHATURVEDI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME. LKO and OTHERS — Allahabad High Court (2025-12-17)