RAJAN ROY,PRASHANT KUMAR

77 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Dismissed on merits/Rejected	26
Disposed off/Decided on merits	25
Dismiss other than merit(DD/Non Prosec./Abated)	17
DISMISSED AS WITHDRAWN	5
Allowed/Partly Allowed on merits/Granted	4

Vinay Mohan v. SMT. NIDHI SINGH AND ANR. — Allahabad High Court (2025-12-11)
STATE OF U.P. THRU. PRIN. SECY. HOME DEPARTMENT AND 2 OTHERS v. RAMESH SINGH AND 59 OTHERS — Allahabad High Court (2025-10-17)
RAKESH SINGH v. U.O.I. THRU. SECY. FINANCE DEPTT. REVENUE NEW DELHI and ORS. — Allahabad High Court (2025-09-26)
JAVED AHMAD AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-09-26)
GANESH PRASAD BHARTIA v. STATE OF U.P.THROU THE SECY. STATE TRANSPORT DEPTT. CIVIL — Allahabad High Court (2025-09-26)
STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF TECHNICAL EDUCATION, LKO. AND 4 OTHERS v. PRIYANKA SRIVASTAVA — Allahabad High Court (2025-09-26)
LAL BAHADUR v. STATE OF U.P.THRU PRIN.SECY. REVENUE LKO and ORS. — Allahabad High Court (2025-09-26)
RAM AUTAR SHARMA S/O LATE DWARIKA PRASAD SHARMA v. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW and ORS. — Allahabad High Court (2025-09-26)
MOHAN LAL JAIN v. STATE OF U.P. THRU PRIN.SECY.DEPTT.OF ENERGY GOVT.OF UP andORS — Allahabad High Court (2025-09-26)
VEDANAND OJHA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF TAX and INDUSTRIAL F — Allahabad High Court (2025-09-26)