RAJAN ROY,OM PRAKASH SHUKLA

3,313 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

3313

Disposed off/Decided on merits	2133
Dismissed on merits/Rejected	387
Dismiss other than merit(DD/Non Prosec./Abated)	383
Allowed/Partly Allowed on merits/Granted	199
DISMISSED AS WITHDRAWN	165
DISMISSED AS INFRUCTUOUS	29
DISMISSED AS NOT PRESSED	16
Reference Disposed off	1

CHHOTI DEVI ALIAS CHHOTI BITIYA AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-07-16)
AJAY KUMAR v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-07-16)
RAJESH KUMAR v. DEBT RECOVERY TRIBUNAL LUCKNOW BENCH,LUCKNOW AND 4 OTHERS — Allahabad High Court (2025-07-16)
MAHENDRA KUMAR UPADHYAY v. MADHYANCHAL VIDYUT VITARAN NIGAM LIMITED,LUCKNOW THRU.MANAGING DIRECTOR AND 5 OTHERS — Allahabad High Court (2025-07-16)
PRAKASH YADAV AND 25 OTHERS v. STATE OF U.P. THRU. SECY. MINISTRY OF URBAN DEVELOPMENT LKO. AND 34 OTHERS — Allahabad High Court (2025-07-16)
BARODA U.P. BANK , AYODHYA THRU. ITS AUTH. OFFICER /CHIEF MANAGER RAVINDRA KUMAR v. STATE OF U.P. THRU. PRIN. SECY. REVENUE GOVT. OF U.P. LKO. AND 7 OTHERS — Allahabad High Court (2025-07-16)
SMT.MANSHA DEVI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO AND ANOTHER — Allahabad High Court (2025-07-16)
M/S RAM ACHAL THRU. PROPRIETOR RAM ACHAL v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF URBAN DEVELOPMENT LKO. AND 5 OTHERS — Allahabad High Court (2025-07-16)
RANJANA MISHRA v. STATE OF U.P. THRU. SECY. TRANSPORT DEPTT. GOVT. LKO AND 3 OTHERS — Allahabad High Court (2025-07-16)
PRATAP YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO. AND 6 OTHERS — Allahabad High Court (2025-07-16)