RAJAN ROY,MANJIVE SHUKLA

236 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

236

Disposed off/Decided on merits	78
Allowed/Partly Allowed on merits/Granted	66
Dismissed on merits/Rejected	61
Dismiss other than merit(DD/Non Prosec./Abated)	27
DISMISSED AS WITHDRAWN	3
DISMISSED AS INFRUCTUOUS	1

BIPIN KUMAR THAKUR v. STATE OF U.P. THRU SECY. HOME and 3 ORS. — Allahabad High Court (2025-12-08)
STATE OF U.P.THROU.PRIN.SECY.DEPARTMENT OF IRRIGATION and ORS. v. SYED RASHEED JAMAL RASHEEDI AND ANOTHER — Allahabad High Court (2025-12-08)
STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. CIVIL SECRT. LKO. v. HARISH CHANDRA YADAV — Allahabad High Court (2025-11-18)
STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. v. PRAVEEN KUMAR TRIPATHI — Allahabad High Court (2025-11-18)
GIRDHARI LAL and 3 OTHERS v. STATE OF U.P. — Allahabad High Court (2025-11-12)
DR. BRIJ RANI PANDEY v. U.O.I. THRU. ITS SECY. MINISTRY OF EDUCATION, DEPTT. OF SCHOOL EDUCATION AND LITERACY AND 3 OTHERS — Allahabad High Court (2025-11-12)
RAMDEYI v. STATE OF U.P. THRU. DISTRICT MAGISTRATE LKO. AND 4 OTHERS — Allahabad High Court (2025-10-15)
RAKHI JAISWAL AND 4 OTHERS v. C/M RAMKALI BALIKA INTER COLLEGE THRU. ITS MANAGER AND 5 OTHERS — Allahabad High Court (2025-10-10)
MOHIT DEO TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)
SHASHANK SACHAN v. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION LKO AND 3 OTHERS — Allahabad High Court (2025-10-10)