RAJAN ROY,MANISH KUMAR NIGAM

30 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	13
Allowed/Partly Allowed on merits/Granted	7
Disposed off/Decided on merits	5
Dismissed on merits/Rejected	2
DISMISSED AS INFRUCTUOUS	1
Consigned to Record	1
DISMISSED AS WITHDRAWN	1

HARE RAM MISHRA v. STATE OF U.P. — Allahabad High Court (2023-11-07)
PAPPU SONKAR and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-11-07)
PAWAN KUMAR v. STATE OF U.P. — Allahabad High Court (2023-11-07)
RAM SURESH and ORS. v. STATE OF U.P. — Allahabad High Court (2023-11-07)
GHANSHYAM v. STATE OF U.P. — Allahabad High Court (2023-08-11)
NANGU @ RAMBABU JAIL APPEAL v. STATE OF U.P. — Allahabad High Court (2023-08-11)
MINAKSHI MISHRA v. STATE OF U.P.THRU.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-08-02)
VIJAY KUMAR VERMA and ORS. v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-08-02)
VINAY KUMAR RAJWANI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and OTHERS — Allahabad High Court (2023-08-02)
VIMLESH SINGH and ORS. v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-08-02)