RAJAN ROY,MANISH KUMAR

1,846 recorded High Court judgment(s) · 2023–2025

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Courts

Allahabad High Court

1846

Disposal nature

Disposed off/Decided on merits	1317
Dismissed on merits/Rejected	248
DISMISSED AS WITHDRAWN	117
Allowed/Partly Allowed on merits/Granted	58
Dismiss other than merit(DD/Non Prosec./Abated)	57
DISMISSED AS NOT PRESSED	28
DISMISSED AS INFRUCTUOUS	21

Recent judgments

M/S ZAZ IMPEX KANPUR NAGAR THRU PROPRIETOR ABU NASIR v. STATE OF U.P. THRU PRIN.SECY. FOREST, ENVIRONMENT AND CLIMATE CHANGE LKO AND ORS. — Allahabad High Court (2025-08-26)
M/S NORDSTERN RUBBER AND ROLLS THRU AUTHORISED PERSON MANISH RAI v. STATE OF U.P. THRU PRIN.SECY. FOREST, ENVIRONMENT AND CLIMATE CHANGE LKO AND ORS. — Allahabad High Court (2025-08-26)
BHARAT SANCHAR NIGAM LTD. (BSNL) THRU. ITS CHAIRMAN-CUM MANAGING DIRECTOR AND 3 OTHERS v. SRI KRISHN CHARAN AND 2 OTHERS — Allahabad High Court (2025-08-26)
KRISHNA KANT VERMA v. UNIVERSITY OF LUCKNOW THRU. REGISTRAR LUCKNOW AND ORS. — Allahabad High Court (2025-08-26)
RAJEEV SHUKLA v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-08-25)
M/S VAISHALI EXPORT HOUSE MORADABAD THRU PARTNERS RAHUL SHODHAN AND ORS. v. STATE OF U.P. THRU PRIN.SECY. FORESTS, ENVIRONMENT AND CLIMATE CHANGE DEPTT. LKO AND ORS. — Allahabad High Court (2025-08-25)
SANKLIT SINGH v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT DEPTT. GOVT. LKO AND 4 OTHERS — Allahabad High Court (2025-08-25)
JANAK LALI v. STATE OF U.P. THRU.PRIN.SECY. REVENUE DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2025-08-25)
SANJAY MODI @ GUDDU AND 4 OTHERS v. STATE OF U.P. THRU. ADDIL. CHIEF SECY. HOME CIVIL SECRT. LKO. AND 3 OTHERS — Allahabad High Court (2025-08-08)
SHAKEEL KHAN AND 4 OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. P.W.D. LKO. AND 9 OTHERS — Allahabad High Court (2025-08-08)