RAJAN ROY,JASPREET SINGH

51 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	25
Dismissed on merits/Rejected	17
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS WITHDRAWN	3
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS NOT PRESSED	1

RAM DUTT CHAUBEY AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. P.W.D. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-25)
M/S TRANSPORT CARGO MOVERS THRU. PROPRIETOR GOVIND VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF STATE TAX LKO. AND ANOTHER — Allahabad High Court (2025-07-30)
APAAR GUPTA v. PRIN. ADDL. DIRECTOR GENERAL OF GST INTELLIGENCE LKO. AND 2 OTHERS — Allahabad High Court (2025-07-30)
PRABHU ISHU MASIH LOK JAN SEVA TRUST THRU. AUTHORIZED REPRESENTATIVE NAMELY ANIL KUMAR AND ANOTHER v. STATE OF U.P. THRU. ITS SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-07-30)
MANZAR HASNAIN ZAIDI v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-07-30)
KIRAN VERMA v. STATE OF U.P. THRU. SECY. DEPTT. OF REVENUE LKO. AND 8 OTHERS — Allahabad High Court (2025-07-30)
RAM DUTT CHAUBEY AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. PUBLIC WORKS DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-07-30)
BHISHM SINGH v. U.P. STATE INFORMATION COMMISSION THRU. ITS STATE CHIEF INFORMATION COMMISSIONER AND 2 OTHERS — Allahabad High Court (2025-07-30)
M/S SHAORYA CONSTRUCTIONS PROPRIETORSHIP THRU. PROPRIETOR,MR.MUKESH YADAV ALIAS MUKESH KUMAR YADAV v. COMMISSIONER OF GOODS AND SERVICES TAX (GST) LKO. ZONE AND ANOTHER — Allahabad High Court (2025-07-30)
RAM PRAGAT v. STATE OF U.P. THRU. ITS PRIN. SECY. ENERGY DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2025-07-30)