RAJAN ROY,INDRAJEET SHUKLA

39 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Dismissed on merits/Rejected	17
Disposed off/Decided on merits	15
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS WITHDRAWN	2
Dismiss other than merit(DD/Non Prosec./Abated)	1

AMAR SINGH v. STATE OF U.P. THRU. PRIN. SECY. LOK NIRMAN VIBHAG AND 4 OTHERS — Allahabad High Court (2025-12-12)
ANUP KUMAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. PUBLIC WORKS DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-12-12)
AKHAND ARYAVART ARYA TRIDANDI MAHASABHA THRU. NATIONAL PRESIDENT RISHI KUMAR TRIVEDI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-12-12)
AWADHESH KUMAR TRIPATHI v. STATE OF U.P. THRU. THE SECY. PANCHAYATI RAJ GOVT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-12)
RAMESH KUMAR and ORS. v. STATE OF U.P. THRU.PRIN.SECY. EDUCATION DEPTT. BASIC EDU.andOR — Allahabad High Court (2025-12-11)
SANDEEP PANDEY v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-11)
STATE OF U.P. THRU.ITS ADDL.CHIEF SECY./PRIN.SECY. DEPTT. OF RURAL DEVELOPMENT, LKO. AND ANOTHER v. RAJAT YADAV — Allahabad High Court (2025-12-11)
AMBIKA PRASAD v. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION DEPTT. AND 4 OTHERS — Allahabad High Court (2025-12-11)
MOHD AZAD KHAN AND 7 OTHERS v. STATE OF U.P. THRU. ITS PRIN. SECY. EXCISE DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-11)
STATE OF U.P. THRU SECY. SEC. EDUCATION and ORS. v. AJAY KUMAR SINGH S/O GIRJA BAKSH SINGH and ANR. — Allahabad High Court (2025-12-11)