RAJAN ROY

2,052 recorded High Court judgment(s) · 2014–2025

Courts

Allahabad High Court

2052

Disposed off/Decided on merits	1253
Dismissed on merits/Rejected	313
Dismiss other than merit(DD/Non Prosec./Abated)	283
Allowed/Partly Allowed on merits/Granted	110
Allowed/Partly Allowed on merits	38
DISMISSED AS WITHDRAWN	19
DISMISSED AS INFRUCTUOUS	15
Dismissed on merits	14

PARAS NATH v. DY. DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS — Allahabad High Court (2025-11-21)
RAJENDRA PRASAD AND 16 OTHERS (IN WRIC 1003295 OF 2008) v. M/S VESPA CAR COMPANY LTD. SALON,RAEBARELI THRU. ITS MANAGER P AND A AND 3 OTHERS — Allahabad High Court (2025-08-28)
RAM CHANDRA PAL AND 3 OTHERS v. CHOTE LAL AND ANOTHER — Allahabad High Court (2025-08-28)
RAM KARAN (WRIC 1002495/2008 ) AND 37 OTHERS v. M/S VESPA CAR COMPANY LTD. SALON THRU. MANAGER P AND A AND 3 OTHERS — Allahabad High Court (2025-08-28)
SONI DEVI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDU. LKO. AND 2 OTHERS — Allahabad High Court (2025-04-22)
VIKAS SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 7 OTHERS — Allahabad High Court (2025-03-21)
SAVITA TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. VOCATIONAL AND TECH. EDU. LKO. AND ANOTHER — Allahabad High Court (2025-02-20)
BABU DURGA RAI PHARMACY COLLAGE AZAMGARH THRU. ITS MANAGER SHAKET RAI v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. TECHNICAL EDUCATION LKO. AND 3 OTHERS — Allahabad High Court (2024-12-31)
U.P. STATE ROAD TRANSPORT CORPORATION THRU.CHAIRMAN LKO.AND 4 OTHERS(WRIA NO. 1846/2022) v. BRAHMA DEV TIWARI AND 2 OTHERS — Allahabad High Court (2024-11-19)
BRIJENDRA KUMAR SHARMA v. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION LKO. AND 5 OTHERS — Allahabad High Court (2024-11-19)