RAJAN ROY,AJAI KUMAR SRIVASTAVA-I

320 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

320

Dismissed on merits/Rejected	88
Disposed off/Decided on merits	84
Dismiss other than merit(DD/Non Prosec./Abated)	78
Allowed/Partly Allowed on merits/Granted	35
Reference Disposed off	13
DISMISSED AS NOT PRESSED	8
DISMISSED AS WITHDRAWN	6
Consigned to Record	5

SAROJ SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 7 OTHERS — Allahabad High Court (2024-11-23)
MANOJ KUMAR TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOMEGUARDS LKO AND 4 OTHERS — Allahabad High Court (2024-11-23)
CHANDRADEO TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY., REVENUE, LUCKNOW AND OTHERS — Allahabad High Court (2024-11-23)
PRABANDH SAMITI WAQF ZAMA MASZID THRU. REPRESENTATIVE SHRI AZAD (ADHYAKSH/ CHAIRMAN) AND ANOTHER v. U.P. SUNNI WAQF BOARD THRU. CHAIRMAN LKO AND 2 OTHERS — Allahabad High Court (2024-11-23)
SIYA RAM v. STATE OF U.P. THRU. SECY. REVENUE LKO. AND 4 OTHERS — Allahabad High Court (2024-11-23)
CHANDRA PAL SETHI v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF COMMERCAL TAX LKO. AND 3 OTHERS — Allahabad High Court (2024-11-23)
M/S HIND SECURITY FORCE THRU. PRO. SHRI RAM NIHAL CHAUDHARY AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. / INFRA. AND INDUSTRIAL DEVELOPMENT LKO AND 3 OTHERS — Allahabad High Court (2024-11-23)
M/S RATHI STEEL and POWER LTD.FURNACE DIVISION THROU DIR. v. U.P.POWER CORPORATION LTD.ASHOK MARG LKO.THRO CHAIRMAN and ORS — Allahabad High Court (2024-11-23)
MOHD. ZULFEKAR v. UNION OF INDIA THRU. MINISTRY OF EXTERNAL AFFAIRS DELHI AND OTHERS — Allahabad High Court (2024-11-23)
PRAPHULLA PRAKASH SRIVASTAVA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. ENVIRONMENT FOREST U.P. LKO. AND 2 OTHERS — Allahabad High Court (2024-11-23)