RAJAN GUPTA,. MOHIT KUMAR SHAH

348 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/s Apex Steel Private Limited v. The Indian Overseas Bank — Patna High Court (2021-12-24)
• Ravindra Prasad v. The State of Bihar — Patna High Court (2021-12-24)
• M/s Budha Construction, v. The State of Bihar — Patna High Court (2021-12-24)
• Ramjanam Singh v. The State of Bihar — Patna High Court (2021-12-24)
• MUNILAL RAM @MUNI RAM v. The State of Bihar — Patna High Court (2021-12-24)
• Naiyarmughni v. The State of Bihar through the Principal Secretary, — Patna High Court (2021-12-24)
• Sushila Construction through its proprietor Hemant Kumar Tiwary, v. The State of Bihar through its Secretary - cum Commissioner, — Patna High Court (2021-12-24)
• M/s Sona Traders, v. The State of Bihar — Patna High Court (2021-12-24)
• Siyaram Singh v. The State of Bihar — Patna High Court (2021-12-23)
• Sunil Kumar Singh v. The State of Bihar — Patna High Court (2021-12-23)