RAJAN GUPTA,. KARAMJIT SINGH

979 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND OTHERS v. RAJIV KUMAR AND OTHERS — Punjab & Haryana High Court (2021-10-11)
• SHOKAT ALI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-10-08)
• SANJAY v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-10-08)
• HARPAL SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-07)
• MOHINDER SINGH v. BSNL AND ORS — Punjab & Haryana High Court (2021-10-07)
• VINOD KUMAR ALIAS LONDI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-10-07)
• SATISH KUMAR v. DIRECTOR GENERAL OF DEFENCE ESTATES AND ORS — Punjab & Haryana High Court (2021-10-07)
• UNION OF INDIA AND OTHERS v. VINOD KUMAR AND OTHERS — Punjab & Haryana High Court (2021-10-04)
• UNION OF INDIA AND OTHERS v. SUNIL KUMAR AND ANOTHER — Punjab & Haryana High Court (2021-10-04)
• SUSMITA SHARMA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-10-01)