RAJAN GUPTA,. JASGURPREET SINGH PURI

24 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SUMER SINGH AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-23)
• M/S AAR AAR TECHNOPLAST PRIVATE LTD. v. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORP. LTD. AND ANOTHER — Punjab & Haryana High Court (2021-09-10)
• PARTH MANU v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2021-09-10)
• BANK OF INDIA v. LABOUR COMMISISONER-CUM- APPELLATE AUTHORITY AND OTHERS — Punjab & Haryana High Court (2021-09-10)
• STATE OF HARYANA AND OTHERS v. JAGBIR SINGH AND OTHERS — Punjab & Haryana High Court (2021-09-09)
• YADWINDER SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-09)
• KRISHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-09)
• GURMEET KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-09)
• VIJAY ALIAS BIJE v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-09-09)
• SURENDER KUMAR AND OTHERS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-09-09)