LexRAJAN GUPTA
21,980 recorded High Court judgment(s) · 1950–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 21908 |
| Patna High Court | 72 |
Disposal nature
| DISMISSED | 10941 |
| DISPOSED OF | 6082 |
| ALLOWED | 4893 |
| WITHDRAWN | 32 |
| DISPOSED | 29 |
| DISMISS FOR NON-PROSECUTION | 2 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- PARDEEP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-01-24)
- RANDHIR SINGH v. CHIEF ADMINISTRATOR HUDA AND ORS. — Punjab & Haryana High Court (2024-09-06)
- KULDIP KAUR v. KULDIP SINGH & ORS — Punjab & Haryana High Court (2024-08-02)
- (O&M) GOVT. PRIMARY SCHOOL PATTI NAINEWAL, THRU RURAL v. SARWAN SINGH AND ORS. — Punjab & Haryana High Court (2024-07-24)
- SUBE SINGH v. HARI OM AND ORS. — Punjab & Haryana High Court (2024-04-29)
- (O&M) BHAJAN SINGH ETC. v. AMAR SINGH ETC. — Punjab & Haryana High Court (2024-03-19)
- DHARAM PAL ETC. v. AVTAR SINGH AND ORS. — Punjab & Haryana High Court (2023-10-30)
- NARINDER KUMAR v. JAGTAR SINGH — Punjab & Haryana High Court (2023-10-11)
- SWARAN KAUR v. HARDIAL KAUR AND ORS — Punjab & Haryana High Court (2023-10-09)
- BOOTA RAM AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-09-11)