RAJAN GUPTA

35 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• M/s. R.S. Construction v. The State of Bihar — Patna High Court (2022-09-13)
• Baiju Rai v. The State of Bihar — Patna High Court (2022-09-13)
• Jaleshwar Prasad Singh v. The State of Bihar — Patna High Court (2022-09-13)
• Priyam v. The State of Bihar — Patna High Court (2022-02-09)
• Savita Devi v. The State of Bihar — Patna High Court (2021-10-22)
• Dharmantha Gupta v. The State of Bihar — Patna High Court (2021-10-22)
• Mamta Kumari Singh v. The State of Bihar — Patna High Court (2021-10-22)
• Sita Ram Yadav v. The State of Bihar — Patna High Court (2021-10-22)
• The State of Bihar v. Tribhuwan Developers and Construction Pvt. Ltd. — Patna High Court (2021-10-22)
• The State of Bihar v. Tribhuwan Developers and Construction Pvt. Ltd. — Patna High Court (2021-10-22)