LexRAJA VIJAYARAGHAVAN V, P. V. BALAKRISHNAN
25 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 25 |
Disposal nature
| DISMISSED | 9 |
| ALLOWED | 8 |
| ALLOWED IN PART | 5 |
| DISPOSED OF | 3 |
Recent judgments
- THE GURUVAYOOR CO-OPERATIVE URABAN BANK v. RAJEEV — Kerala High Court (2025-04-11)
- VENUGOPAL V., v. RAJEEV, — Kerala High Court (2025-04-11)
- SURESH KUMAR C.P v. STATE OF KERALA — Kerala High Court (2025-04-10)
- N.NOUFAL v. STATE OF KERALA — Kerala High Court (2025-04-09)
- SHIYAS T.S. v. UNION OF INDIA — Kerala High Court (2025-04-08)
- ASHIF v. UNION OF INDIA — Kerala High Court (2025-04-08)
- ASHIF v. UNION OF INDIA — Kerala High Court (2025-04-08)
- ASHIF v. UNION OF INDIA — Kerala High Court (2025-04-08)
- RASNA A.K v. STATE OF KERALA — Kerala High Court (2025-04-04)
- BALAKRISHNAN NAIR v. LATHA BALAKRISHNAN — Kerala High Court (2025-04-04)