RAJA VIJAYARAGHAVAN V, . P.M.MANOJ

171 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• Johnson.M v. Nithyadas.J — Kerala High Court (2024-07-05)
• GEETHA S v. PRADEEP G. — Kerala High Court (2024-07-05)
• BIJU RAJA v. BINDU. A — Kerala High Court (2024-07-05)
• KERALA STATE FINANCIAL ENTERPRISES LTD. v. SANJEIVAN K.K, — Kerala High Court (2024-07-02)
• B. VIJAYAN PILLAI v. THE MANAGING DIRECTOR — Kerala High Court (2024-07-01)
• THE CO-OPERATIVE DEPARTMENT v. THIRUMALA SERVICE CO-OPERATIVE BANK LTD. — Kerala High Court (2024-06-24)
• RANI MALAYAN v. SHIBU THOMAS — Kerala High Court (2024-06-20)
• JEROM JOHNSON v. PUSHPALETHA — Kerala High Court (2024-06-12)
• PUSHPALATHA v. JEROME JOHNSON — Kerala High Court (2024-06-12)
• FASALUDEEN M v. DISTRICT POLICE CHIEF — Kerala High Court (2024-06-11)