RAJA VIJAYARAGHAVAN V, P.BHAVADASAN

34 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• SIRAJUDHEEN v. STATE OF KERALA — Kerala High Court (2016-04-01)
• BENNY v. STATE OF KERALA — Kerala High Court (2016-03-31)
• SUGATHAN v. STATE OF KERALA — Kerala High Court (2016-03-30)
• VIJAYAKUMAR AND ANOTHER v. STATE OF KERALA — Kerala High Court (2016-03-29)
• ABDUL MAJEED v. STATE OF KERALA — Kerala High Court (2016-03-28)
• WILSON v. STATE OF KERALA — Kerala High Court (2016-03-16)
• RAVI v. STATE OF KERALA — Kerala High Court (2016-03-14)
• MURUKAN S/O.VELAYUDHAN. C.NO.9953 v. STATE OF KERALA — Kerala High Court (2016-03-11)
• RAMAKRISHNAN @ GUNDUMONY, S/O. RAMAN, C. 6773, CENTRAL PRISON, THIRUVANANTHAPURAM. v. STATE OF KERALA — Kerala High Court (2016-03-10)
• PIOUS @ MONAI v. STATE OF KERALA — Kerala High Court (2016-03-09)