RAJA VIJAYARAGHAVAN V, K.T.SANKARAN

43 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• VIJAYAN v. STATE OF KERALA — Kerala High Court (2016-04-06)
• S.SHEEJA,W/O. SABEEL v. DISTRICT COLLECTOR THIRUVANANTHAPURAM — Kerala High Court (2015-12-23)
• JITHESH v. STATE OF KERALA — Kerala High Court (2015-12-21)
• SAINUL ABIDEEN v. STATE OF KERALA — Kerala High Court (2015-12-16)
• ELBIN v. STATE OF KERALA — Kerala High Court (2015-12-08)
• RAJEESH v. STATE OF KERALA — Kerala High Court (2015-11-27)
• MOHAMMED KUNJI v. STATE OF KERALA — Kerala High Court (2015-11-25)
• CHANDRAN, S/O.KARAPPAN, C.NO.8941 v. THE STATE OF KERALA — Kerala High Court (2015-11-21)
• LALITHA v. STATE OF KERALA — Kerala High Court (2015-11-20)
• BABU, S/O.KANDARI,C.NO.8292,C.PRISON v. STATE OF KERALA — Kerala High Court (2015-11-13)