RAJA VIJAYARAGHAVAN V, . G.GIRISH

47 recorded High Court judgment(s) · 2016–2024

Courts

Disposal nature

Recent judgments

• JANCY v. STATE OF KERALA — Kerala High Court (2024-08-08)
• APARNA B. v. STATE OF KERALA — Kerala High Court (2024-08-08)
• SHAJI M. v. STATE OF KERALA — Kerala High Court (2024-08-08)
• AJI KUMAR @ THIMMAN AJI v. STATE OF KERALA — Kerala High Court (2024-08-08)
• RAJESH @ SUNIL v. STATE OF KERALA — Kerala High Court (2024-08-08)
• RAJAN NAIR v. STATE OF KERALA — Kerala High Court (2024-08-08)
• FARSANA.K v. STATE OF KERALA — Kerala High Court (2024-08-05)
• ANUMOL C.M v. STATE OF KERALA — Kerala High Court (2024-08-02)
• ANANTHU PRASANNAN v. STATE OF KERALA — Kerala High Court (2024-08-01)
• MUHAMMED ALTHAF v. STATE OF KERALA — Kerala High Court (2024-08-01)