LexRAJA VIJAYARAGHAVAN V
25,633 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 25633 |
Disposal nature
| ALLOWED | 9297 |
| DISPOSED OF | 8785 |
| DISMISSED | 3235 |
| CLOSED | 1866 |
| DISMISSED AS WITHDRAWN | 1123 |
| CLOSED AS INFRUCTUOUS | 355 |
| DISMISSED AS INFRUCTUOUS | 313 |
| DISMISSED AS NOT PRESSED | 312 |
Recent judgments
- SHANMUGHAN N. v. SHAMEER DAVOOD — Kerala High Court (2025-01-29)
- V. KUMARAN v. PRAJEESH K — Kerala High Court (2024-12-11)
- G. DINESH v. P. S. PRAMOJ SANKER — Kerala High Court (2024-07-31)
- K.GOPAKUMARAN NAIR v. B.G.GEETHA — Kerala High Court (2024-07-23)
- SAJINA N v. SHRI. S SHANAVAS IAS — Kerala High Court (2024-07-23)
- K.ANIMON v. SAHADEVAN.P — Kerala High Court (2024-07-23)
- SAJITHABAI v. THE KERALA WATER AUTHORITY — Kerala High Court (2024-06-07)
- OMANA KUNJU v. DR. SHARMILA MARY JOSEPH IAS — Kerala High Court (2024-06-07)
- M/s.Chittur Primary Co-operative Agrl. & Rural Development Bank Ltd. No.P.619 v. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL — Kerala High Court (2024-06-07)
- C P REGHUVARAN v. SHAHIMA MANGAYIL — Kerala High Court (2024-05-30)