LexRAJA ELANGO
33,109 recorded High Court judgment(s) · 2003–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 33074 |
| Andhra Pradesh High Court | 35 |
Disposal nature
| DISPOSED OF NO COSTS | 15633 |
| ALLOWED NO COSTS | 7208 |
| DISMISSED | 4607 |
| WITHDRAWN | 2005 |
| PARTLY ALLOWED NO COSTS | 1110 |
| DISMISSED AS INFRUCTUOUS | 879 |
| ORDERED | 612 |
| DISMISSED FOR DEFAULT | 335 |
Recent judgments
- Rajaka Sangham -Manikonda (Regd.No.199/1980) v. The Deputy Director, Social Welfare , Ranga Reddy — Telangana High Court (2017-09-19)
- Jagarlamudi Venkata Subba Rao, v. The District Collector, — Telangana High Court (2017-09-19)
- Syed Azeemuddin v. The District Panchayat Officer, — Telangana High Court (2017-09-19)
- Voruganti Malyadri v. Union of India., Ministry of Commerce AND Industries — Telangana High Court (2017-09-19)
- Kattupalli Jayamma v. The Collector AND District Magaistrate, — Telangana High Court (2017-09-19)
- K.Ramana Reddy v. Andhra Pradesh State Warehousing Corporation, — Telangana High Court (2017-09-19)
- Behara Eswara Rao v. The Government of Andhra Pradesh, rep.by its Principal — Telangana High Court (2017-09-19)
- M/s. Sri Ambika Agro Industries, v. Govt. of A.P. Rep by its Commissioner AND Director of Sugar — Telangana High Court (2017-09-19)
- Shriram Transport Finance Company Limited, v. R.Satyanarayana, — Telangana High Court (2017-09-19)
- P.Purushothama Rao v. The Stateof Andhra Pradesh, rep. by its Principal — Telangana High Court (2017-09-18)