LexRAJA ELANGO,A.GOPAL REDDY
267 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 266 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 109 |
| DISMISSED | 53 |
| ALLOWED NO COSTS | 41 |
| WITHDRAWN | 19 |
| PARTLY ALLOWED NO COSTS | 18 |
| DISPOSED OF NO COSTS | 16 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- Bocholla Pandu,(A-2) v. State of A.P., — Telangana High Court (2011-12-19)
- K. Sailaja, v. The State of Andhra Pradesh, — Telangana High Court (2011-09-29)
- Cheguri Satyanarayan , Satyanari, v. The State of Andhra Pradesh, — Telangana High Court (2011-08-30)
- M/s.Veeaar Construction v. State of Andhrta Pradesh — Telangana High Court (2011-08-27)
- M/s.VPR Mining Infra Pvt.Ltd., (Formerly V.Prabakar Reddy v. Union of India., rep.by the Secretary Ministry of Finance — Telangana High Court (2011-08-27)
- Chappidi Raja Naidu v. The Collector and District Magistrate — Telangana High Court (2011-08-18)
- Alipur Prashanth Kumar, v. The State of Andhra Pradesh, — Telangana High Court (2011-08-18)
- K. Suresh Kumar, v. The State of Andhra Pradesh, — Telangana High Court (2011-08-03)
- Mohammad kallel Ahmad v. The SHO P.S. Musheerabad, Hyderabad — Telangana High Court (2011-07-29)
- The State of Andhra Pradesh, v. Murugan , Balaraj , Bala , Bala Murugan, — Telangana High Court (2011-07-28)