LexRAJA BASU CHOWDHURY
3,770 recorded High Court judgment(s) · 2007–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 3770 |
Disposal nature
| DISPOSED | 2201 |
| DISMISSED FOR DEFAULT | 728 |
| DISMISSED | 457 |
| DISMISSED AS WITHDRAWN | 308 |
| DISMISSED AS NOT PRESSED | 22 |
| PARTLY ALLOWED | 9 |
| (unspecified) | 8 |
| DISMISSED AS INFRUCTUOUS | 8 |
Recent judgments
- CHAITALI SUMIT NASKAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-05)
- KARMA SHERPA v. VISVA BHARATI UNIVERSITY AND ORS — Calcutta High Court (2026-06-05)
- ANIKUL HOQUE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-05)
- ARUN PAL @ ARUN KUMAR PAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-05)
- CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-05)
- YESMIN BEGUM v. KOLKATA MUNICIPAL CORPORATIONA AND ORS — Calcutta High Court (2026-06-05)
- KUTUB UDDIN AHMED v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-05)
- TECHNO WAXCHEM PRIVATE LIMITED v. UNION OF INDIA AND ORS — Calcutta High Court (2026-05-22)
- TANAY DEY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- RISHAB KUMAR WADHWANI AND ANR. v. THE COMMISSIONER, ASANSOL MUNICIPAL CORPORATION AND ORS. — Calcutta High Court (2026-05-21)