RAJ SHEKHAR ATTRI,. MAHESH GROVER

194 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• SATBIR SINGH KADIAN AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-02-08)
• STATE OF PUNJAB v. JATINDERJIT SINGH — Punjab & Haryana High Court (2018-11-16)
• SATBIR SINGH KADIAN AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-09-28)
• MANDEEP SINGH & ORS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-12-20)
• STATE OF PUNJAB AND OTHERS v. HARBHAJAN KAUR AND OTHERS — Punjab & Haryana High Court (2017-12-19)
• SONU AND OTHERS v. THE BOARD OF SCHOOL EDUCATION, HARYANA, BHIWANI AND ANOTHER — Punjab & Haryana High Court (2017-12-18)
• UNION OF INDIA AND OTHERS v. AMANBIR KAUR — Punjab & Haryana High Court (2017-12-16)
• MOHINDER SINGH v. EXECUTIVE ENGINEER,IRRIGATION DEPARTMENT AND ORS. — Punjab & Haryana High Court (2017-12-06)
• MAHESH SHARMA & ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-06)
• BALWINDER SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-12-05)