RAJ SHEKHAR ATTRI

3,095 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• MANJIT RAJAIN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-03-21)
• S D EDUCATION TRUST v. HARI SETH AND OTHERS — Punjab & Haryana High Court (2020-03-02)
• RAJINDER SINGH v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2019-11-14)
• SANJEEV KUMAR v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2019-10-16)
• NEW INDIA ASSURANCE CO. LTD v. SUKHWINDER KAUR AND ORS — Punjab & Haryana High Court (2019-10-16)
• JASWINDER SINGH v. PRESIDING OFFICER AND ORS. — Punjab & Haryana High Court (2019-09-24)
• ANITA ARORA & ANOTHER v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2019-09-17)
• CHANDER SHEKHAR & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2019-09-16)
• VIRENDER KUMAR v. THE PUNJAB AND HARYANA HIGH COURT CHANDIGARH THR REGISTRAR GENERAL — Punjab & Haryana High Court (2019-08-27)
• JASBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-08-16)