RAJ RAHUL GARG,. HEMANT GUPTA

24 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• IMPROVEMENT TRUST, FARIDKOT v. KULJEET KAUR AND ANR. — Punjab & Haryana High Court (2015-12-04)
• IMPROVEMENT TRUST, FARIDKOT v. INDERJIT SINGH AND ORS. — Punjab & Haryana High Court (2015-12-04)
• IMPROVEMENT TRUST FARIDKOT v. LAND ACQUISITION TRIBUNAL IMPROVEMENT TRUST FARIDKOT AND ORS — Punjab & Haryana High Court (2015-11-17)
• IMPROVEMENT TRUST FARIDKOT v. LAND ACQUISITION TRIBUNAL IMPROVEMENT TRUST FARIDKOT AND ORS — Punjab & Haryana High Court (2015-11-17)
• IMPROVEMENT TRUST FARIDKOT v. LAND ACQUISITION TRIBUNAL IMPROVEMENT TRUST FARIDKOT AND ORS — Punjab & Haryana High Court (2015-11-17)
• BHAU VIRENDER SINGH AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2015-10-20)
• NIRMALA RANI AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-09-10)
• GYANTI v. ANUPAM & ANR — Punjab & Haryana High Court (2015-09-10)
• SURJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-09-10)
• DHARAMBIR v. JAIBIR & ORS — Punjab & Haryana High Court (2015-09-09)