RAJ RAHUL GARG

11,573 recorded High Court judgment(s) · 2011–2020

Courts

Disposal nature

Recent judgments

• DHARAM PAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2020-05-29)
• ISHWAR SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2020-05-29)
• DHARMBIR SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2020-05-29)
• PANKAJ & OTHERS v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2020-05-19)
• KRISHAN KUMAR VERMA v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2020-03-13)
• VED PARKASH & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2020-03-13)
• PREM KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2020-03-13)
• YOGESH LATA v. DIRECTOR ESI HEALTH CARE AND OTHERS — Punjab & Haryana High Court (2020-03-12)
• RAJESH KUMAR v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2020-03-12)
• MANGE RAM & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2020-03-06)