RAJ MOHAN SINGH

7,844 recorded High Court judgment(s) · 2013–2024

Courts

Disposal nature

Recent judgments

• GURPREET KAUR GREWAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-08-08)
• DISTRICT CRICKET ASSOCIATION MOHALI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-10-17)
• VARINDER KUMAR @ DHALLA v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-09-01)
• SATPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-09-01)
• M/S LORD SHIVA CONSTRUCTION COMPANY v. THE HARYANA STATE CO-OP LABOUR AND CONSTRUCTION FED. LTD. AND ANR — Punjab & Haryana High Court (2023-08-01)
• ALPDEEN @ ALAFDEEN v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-07-26)
• RAJINDER KUMAR ALIAS RAJINDER SINGH v. RAM NIWAS AND ORS — Punjab & Haryana High Court (2023-07-07)
• BIMLA & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2023-07-07)
• RAJINDER SINGH ALIAS @ RAJINDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-07-07)
• RAVINDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-07-07)