RAJ BEER SINGH,SURENDRA SINGH - I

81 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits	40
Disposed off/Decided on merits	22
DISMISSED AS INFRUCTUOUS	9
DISMISSED AS WITHDRAWN	6
Dismiss other than merit(DD/Non Prosec./Abated)	2
Allowed/Partly Allowed on merits	1
DISMISSED AS NOT PRESSED	1

OM PRAKASH AND OTHERS v. STATE — Allahabad High Court (2023-08-04)
DANISH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-08)
JULFIQAR AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2023-06-08)
SMT. KELAN SHREE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-08)
SHOBHIT KHAITAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-08)
LALU YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-08)
SHAILENDRA GOYAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-08)
DURBESH SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-08)
SMT. URMILA DEVI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-06-08)
FAIYAZ AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-08)