LexRAJ BEER SINGH,RAM MANOHAR NARAYAN MISHRA
46 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 46 |
Disposal nature
| Dismissed on merits | 24 |
| Disposed off/Decided on merits | 16 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED AS WITHDRAWN | 1 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- YASH TANDON AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-06-02)
- ABDUL MUQEET v. State of U.P. AND 14 OTHERS — Allahabad High Court (2023-06-02)
- SUNIL YADAV AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- NASEEM AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- MUSTAQ ALI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
- Ramesh v. State of U.P and 3 Others — Allahabad High Court (2023-06-02)
- SMT. NEERAJ SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- DEEPAK SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
- UMESH BHATT AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- MOHD QADEER v. State of U.P. AND 9 OTHERS — Allahabad High Court (2023-06-02)